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[Cites 0, Cited by 0] [Section 202] [Entire Act]

State of Goa - Subsection

Section 202(a) in Goa Building and Other Construction Workers' (Regulation of Employment and Conditions of Service) Rules, 2008

(a)where a scaffold or a Part of a scaffold is used, which has previously been used another employer for his building workers, such scaffold or Part thereof is used only after its inspection and examination by a responsible person for its use that such scaffold or Part is safe and fit for such use;