Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Bengal Presidency - Section Section 95 in The Calcutta Port Rules, 1943 95. Reporting accidents. - Whenever any accident occurs to a flat or boat, the owner, agent or person in charge of such flat or boat shall at once proceed to the nearest Port Police Station and report to the officer in charge, the circumstances connected with the accident.
