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[Cites 0, Cited by 0] [Section 358] [Entire Act]

State of Jharkhand - Subsection

Section 358(d) in Bihar Education Code, 1961

(d)Recommendations for the improvement of the school made by the Managing Committee must, as far as possible, be put into effect by the District Education Officer and where necessary, be forwarded by him to the Director through the Regional Deputy Director of Education with comments and suggestions.