Section 2(g) in Rajasthan Civil Services (Pension) Rules, 1996
(g)[ Government servants appointed to the civil services of the State on or after the 1st day of January, 2004.] [Inserted vide FD Notification No.F.15(7)FD(Rules)/97 dated 14.1.2004 w.e.f 1.1.2004.]
