Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 108] [Entire Act] State of Odisha - Subsection Section 108(a) in Grama Panchayats Rules, 1968 (a)repay the loan taken from the State Government in accordance with the terms and conditions imposed by the State Government in respect of such loan;
