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[Cites 0, Cited by 0] [Section 19(2)] [Section 19] [Entire Act]

State of Tamilnadu - Subsection

Section 19(2)(e) in Tamil Nadu Music and Fine Arts University Act, 2013

(e)[ Two Principals nominated by the Vice-Chancellor from among the affiliated colleges other than the colleges specified in the Schedule.] [Inserted by Act No. 16 of 2016, dated 14.09.2016, publish dated 15.09.2016.]