Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Rajasthan - Subsection

Section 4(xiii) in Rajasthan Information Commission (Management) Regulations, 2007

(xiii)Copies of documents authenticated or certified shall be provided to the parties to the proceedings only under the authority of the Registrar.