Delhi High Court - Orders
Col. P.K. Uberoi (Retd.) & Anr vs Vigneshwara Developwell Pvt. Ltd & Ors on 30 November, 2022
Author: Sanjeev Narula
Bench: Sanjeev Narula
$~CP-14
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CO.PET. 885/2015
COL. P.K. UBEROI (RETD.) & ANR. ..... Petitioners
Through: None.
versus
VIGNESHWARA DEVELOPWELL PVT. LTD & ORS.
..... Respondents
Through: Mr. Bharat Gupta, Mr. Varun Tyagi
and Mr. Yugal Choudhary, Advocates
Investor Sangharsh Samiti in CO.
APPL. 679/2022.
Mr. Anish Chawla, Advocate for R-4.
Mr. Aseem Atwal, Mr. Manan
Gambhir and Mr. Kartavya Batra,
Advocates for Applicants in CO.
APPL. 716/2022.
Mr. Kunal Sharma and Mr.
Shubhendu Bhattacharya, Advocates
for OL.
CORAM:
HON'BLE MR. JUSTICE SANJEEV NARULA
ORDER
% 30.11.2022 CO.APPL. 716/2022(u/S 151 of the Code of Civil Procedure, 1908 seeking appropriate directions) The Company Petition is listed for hearing on 14th December, 2022. List the present application on the said date.
SANJEEV NARULA, J NOVEMBER 30, 2022/d.negi Signature Not Verified Digitally Signed By:SAPNA SETHI Signing Date:02.12.2022 19:22:06