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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Karnataka - Subsection

Section 6(3) in The Karnataka State Civil Services (Regulation of Transfer of Medical Officers and other Staff) Act, 2011

(3)Zone - A in urban area.Provided that the total number of such transfers during the year shall not exceed five percent of the number of the working strength in that cadre.