Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 47] [Entire Act]

State of Goa - Subsection

Section 47(2) in The Goa, Daman and Diu Secondary and Higher Secondary Education Rules, 1975

(2)On receipt of centre list and number of candidates to be accommodated in the building; the Deputy Conductor shall work out and submit to the Conductor the following-
(a)block-wise plan to accommodate the candidates;
(b)requirement of subject-wise and medium-wise question-papers;
(c)requirement of stationery;
(d)requirement of number of supervisors, per session per day;