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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Chattisgarh - Subsection

Section 2(e) in The Chhattisgarh Panchayat Nirvachan Niyam, 1995

(e)"District Election Officer" means the officer appointed by the State Election Commission as District Election Officer (Panchayat) in consultation with the State Government for preparation of voter list and conduct of elections to Panchayats in a district.