Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 75C(1)] [Section 75C] [Entire Act] State of Tamilnadu - Subsection Section 75C(1)(i) in Tamil Nadu Hindu Religious and Charitable Endowments Act, 1959 (i)in the case of the continuance of the notification under section 75-A, within sixty days from the 16th July 1965; and