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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Maharashtra - Subsection

Section 6(8) in The Board and Court of Examiners of Homoeopathic and Biochemic Systems of Medicine (Election) Rules, 1961

(8)If the number of contesting candidates is more than the number of seats to be filled the Returning Officer shall forthwith publish names and address of the contesting candidates in the Maharashtra Government Gazette and on the notice board a the office of the Board in such manner as he may deem fit.