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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Chattisgarh - Subsection

Section 8(e) in Chhattisgarh Food and Nutritional Security Act, 2012

(e)The State Government shall notify the entitlements under clauses (a), (b) and (c) within one year from the date of commencement of this Act.