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[Cites 0, Cited by 0] [Section 85(1)] [Section 85] [Entire Act]

State of Jharkhand - Subsection

Section 85(1)(v) in Jharkhand Juvenile Justice (Care and Protection of Children) Rules, 2017

(v)maintain a list of persons who can be engaged as monitoring authorities and send the list of such persons to the Children's Court along with bi-annual updates;