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[Cites 0, Cited by 0] [Section 5C(1)] [Section 5C] [Entire Act]

Union of India - Subsection

Section 5C(1)(a) in The Suppression of Unlawful Acts against Safety of Civil Aviation Act, 1982

(a)all offences under this Act shall be triable only by the Designated Court specified under sub-section (1) of section 5B;