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[Cites 0, Cited by 0] [Section 31(3)] [Section 31] [Entire Act]

State of Telangana - Subsection

Section 31(3)(g) in Telangana Goods and Services Tax Act, 2017

(g)a registered person who is liable to pay tax under sub-section (3) or sub-section (4) of section 9 shall issue a payment voucher at the time of making payment to the supplier [***] [Omitted by Act 3 of 2019, (w.e.f. 01.07.2017).].