Delhi High Court - Orders
Amarjeet Singh Kalra & Ors vs Pramod Gupta(Decd.) Lrs.& Ors on 27 September, 2019
Author: R.K.Gauba
Bench: R.K.Gauba
$~29
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ RFA 310/1980
AMARJEET SINGH KALRA & ORS ..... Appellants
Through: Ms. Maldeep Sidhu, Adv. for
applicants.
versus
PRAMOD GUPTA(DECD.) LRS.& ORS. ..... Respondents
Through: Mr. Manish Vashisht, Mr. Sameer
Vashisht & Mr. Manashwy Jha, Advs.
for R-1.
Ms. Shobhna Takiar, Adv. for DDA.
Mr. Sanjay Poddar, Sr. Adv. as Amicus
curiae.
CORAM:
HON'BLE MR. JUSTICE R.K.GAUBA
ORDER
% 27.09.2019 CM Nos. 43566/2019 [under Order 23 Rule 3 CPC on behalf of appellant no.39 (d)], 43568/2019 [under Order 23 Rule 3 CPC on behalf of appellant no. 18 (a) to (g)] & 43569/2019 [under Order 23 Rule 3 CPC on behalf of appellant no. 30] Issue notice.
The respondents' counsel accepts notice. Copies of the applications have been supplied.
The learned counsel for the non-applicants submit no objection. The appeal on behalf of these applicant nos. 39, 18 (a) to (g) stands dismissed as withdrawn.
Amended memo of parties shall be filed accordingly. This disposes of the captioned applications.
R.K.GAUBA, J SEPTEMBER 27, 2019/nk