Calcutta High Court (Appellete Side)
Astral Polytecknik Ltd. & Anr vs State Of West Bengal & Anr on 18 August, 2015
Author: Biswanath Somadder
Bench: Biswanath Somadder
1
18.08.2015
(PP)
W. P. No.19539 (W) of 2015
Astral Polytecknik Ltd. & Anr.
Vs.
State of West Bengal & Anr.
Mr. Samir Kumar Mukherjee,
Mr. Himangshu Kumar Roy
.....for the petitioners.
Affidavit of service filed in Court today be kept on record.
Having heard the learned advocate for the petitioners, it
appears that this matter pertains to Entry Tax. As such, let it
stand adjourned sine die with liberty to the petitioners to mention
upon notice to the respondents.
(Biswanath Somadder, J.)