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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Uttar Pradesh - Subsection

Section 3(a) in U.P. Minor Irrigation Department (Drawing) Service Rules, 1992

(a)"Appointing authority" in relation to the post of tracer in the office of the Chief Engineer, means the Executive Engineer-cum-Personal Assistant to the Chief Engineer, in respect of the post of tracer in Division Office means the Executive Engineer In-charge of the concerned Division, and in respect of the post of Draftsman and Computer means the Chief Engineer, Minor Irrigation Department, Uttar Pradesh;