Madhya Pradesh High Court
Kailash Narayan Ahirwar vs The State Of Madhya Pradesh on 4 August, 2020
Author: Anand Pathak
Bench: Anand Pathak
1 CRA-2686-2020 The High Court Of Madhya Pradesh CRA-2686-2020 (KAILASH NARAYAN AHIRWAR Vs THE STATE OF MADHYA PRADESH) 7 Gwalior, Dated : 04-08-2020 Parties through their counsel. It is already 5:45 pm therefore, case is adjourned. List next week.
(ANAND PATHAK) JUDGE Ashish* ASHISH CHAURASIA 2020.08.05 12:26:47 +05'30'