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State of Jammu-Kashmir - Section

Section 10 in The Jammu and Kashmir Chowkidari Act, 1956

10. Duties of Chowkidar.

- Every Chowkidar appointed under this Act shall carry out the watch and ward of a town or village to which he is appointed and assist the local officers and Panchayats in the discharge of their functions and the prevention and detection of crime.