Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Tamilnadu - Section

Section 3 in Inspection of Documents and Levy of Fees Rules

3.

Every application for such inspection shall specify the number of the proceeding and shall contain all information necessary to identify the records required for inspection. It shall also state the purpose for which inspection is sought.