Punjab-Haryana High Court
Haryana State Industrial & ... vs Hari Pal Rana And Ors on 9 August, 2012
Author: Hemant Gupta
Bench: Hemant Gupta, Rajiv Narain Raina
IN THE HIGH COURT OF PUNJAB AND HARYANA AT
CHANDIGARH
Date of Decision: 9.8.2012
CWP No. 15285 of 2012
Haryana State Industrial & Infrastructure
Development Corporation ...Petitioner
Versus
Hari Pal Rana and ors ...Respondents
CORAM: HON'BLE MR. JUSTICE HEMANT GUPTA
HON'BLE MR. JUSTICE RAJIV NARAIN RAINA
Present: Mr. Rajesh Hooda, Advocate for the petitioner
..........
HEMANT GUPTA, J.
Learned counsel for the petitioners wishes to withdraw the present petition with liberty file the fresh petition by annexing the proper documents.
Dismissed as withdrawn with liberty aforesaid.
(HEMANT GUPTA) JUDGE (RAJIV NARAIN RAINA) JUDGE 9.8.2012 preeti