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[Cites 0, Cited by 0] [Section 38(2)] [Section 38] [Entire Act]

Union of India - Subsection

Section 38(2)(d) in The Madras Ancient And Historical Monument And Archaeological Sites And Remains Act, 1966

(d)the form and contents of the report of an archaeological officer or a licensee under clause (a) of sub-section (1) of section 22;