Section 31(2)(b) in The Swadeshi Cotton Mills Company Ltd. (Acquisition and Transfer of Undertakings) Act, 1986

[Cites 0, Cited by 0] [Section 31(2)] [Section 31] [Entire Act]

(b)the manner in which the moneys in any provident fund or other fund, referred to in sub-section (2) of section 13 shall be dealt with;

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