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[Cites 0, Cited by 0] [Section 6(2)] [Section 6] [Entire Act]

State of Uttarakhand - Subsection

Section 6(2)(a) in Uttarakhand Protection of Interests of Depositors (In Financial Establishments) Act, 2005

(a)require assistance of any police authority or any other authority or person and on such requisition it shall be the duty of the police authority or such other authority or person to extend necessary assistance;