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State of Rajasthan - Section

Section 4 in The Rajasthan Municipal (Subordinate and Ministerial Service) (Revised Pay Scales) Rules, 1971

4. Repeal.

- On the application of the revised pay scales and opted for them by a member, in such cases this Department Notification No. Tax/F.2(36) LSG/58, dated 29-6-64 published in the Rajasthan Rajpatra, Part IV(C), dated 10-9-64, as amended from time to time shall stand superseded from the appointed date.