Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] Bombay Presidency - Subsection Section 2(d) in The Bombay Electricity Duty Rules, 1962 (d)"Electrical Inspector" means an Electrical Inspector appointed by the State Government under section 36 of the Indian Electricity Act, 1910 having jurisdiction over the concerned area;
