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[Cites 0, Cited by 0] [Section 25] [Entire Act]

UT Chandigarh - Subsection

Section 25(5) in The Punjab Value Added Tax Act, 2005

(5)In case the security is rendered insufficient because of the order made under sub-section (4), the person concerned shall furnish further security to make up for the amount, which has fallen short, in such manner and within such time, as may be prescribed.