Delhi High Court - Orders
Dsiidc vs M/S. A.K. Builder on 29 July, 2024
Author: Prateek Jalan
Bench: Prateek Jalan
$~29 & 30
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ O.M.P. (COMM) 514/2022 & I.A. 22210/2022
DSIIDC .....Petitioner
versus
M/S. A.K. BUILDER .....Respondent
+ O.M.P. (COMM) 8/2023
A.K. BUILDER .....Petitioner
versus
DELHI STATE INDUSTRIAL AND INFRASTRUCTURE
DEVELOPMENT CORPORATION LTD. .....Respondent
Appearances:
Mr. Firdouse Qutb Wani, Mr. Md. Zaryab Samal Rizvi, Ms. Subia Naaz,
Advocates for DSIIDC.
Mr. Sanjeev Anand, Mr. Bipin Kr. Prabhat, Mr. Bhola Dayal, Advocates
for M/s A.K. Builder.
CORAM:
HON'BLE MR. JUSTICE PRATEEK JALAN
ORDER
% 29.07.2024
List on 06.12.2024.
PRATEEK JALAN, J
JULY 29, 2024
'Bhupi'/
This is a digitally signed order.
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