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Delhi High Court - Orders

Dsiidc vs M/S. A.K. Builder on 29 July, 2024

Author: Prateek Jalan

Bench: Prateek Jalan

                                          $~29 & 30
                                          *           IN THE HIGH COURT OF DELHI AT NEW DELHI
                                          +           O.M.P. (COMM) 514/2022 & I.A. 22210/2022
                                                      DSIIDC                                                                      .....Petitioner

                                                                                         versus

                                                      M/S. A.K. BUILDER                                                         .....Respondent

                                          +           O.M.P. (COMM) 8/2023
                                                      A.K. BUILDER                                                                .....Petitioner

                                                                                         versus

                                                DELHI STATE INDUSTRIAL AND INFRASTRUCTURE
                                                DEVELOPMENT CORPORATION LTD.                     .....Respondent
                                          Appearances:
                                          Mr. Firdouse Qutb Wani, Mr. Md. Zaryab Samal Rizvi, Ms. Subia Naaz,
                                          Advocates for DSIIDC.
                                          Mr. Sanjeev Anand, Mr. Bipin Kr. Prabhat, Mr. Bhola Dayal, Advocates
                                          for M/s A.K. Builder.
                                          CORAM:
                                          HON'BLE MR. JUSTICE PRATEEK JALAN
                                                                                         ORDER
                                          %                                              29.07.2024
                                                      List on 06.12.2024.




                                                                                                                           PRATEEK JALAN, J
                                          JULY 29, 2024
                                          'Bhupi'/




This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 05/08/2024 at 20:33:21