Himachal Pradesh High Court
Ms. Sanjeevani Pandit vs . State Of H.P. And Others on 12 October, 2022
Bench: Sabina, Sushil Kukreja
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Ms. Sanjeevani Pandit vs. State of H.P. and others CWP No.7131 of 2022 12.10.2022 Present: Mr. S.D.Gill, Advocate, for the petitioner.
Mr. Ashwani Sharma Additional Advocate General, for the respondents/State.
CWP No.7131 of 2022 & CMP No. 14230 of 2022 Learned Additional Advocate General requests for an adjournment to enable him to seek instructions.
List again on 14.10.2022.
( Sabina ) Judge (Sushil Kukreja) Judge 12th October, 2022 (reena) ::: Downloaded on - 13/10/2022 20:02:49 :::CIS