Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 46] [Entire Act] State of Maharashtra - Subsection Section 46(a) in The Maharashtra Animal and Fishery Sciences University Act, 1998 (a)create any new posts of other officers as specified in section 13 or the Heads of Departments or Professor or of any officers of equivalent rank;
