Calcutta High Court
Damodar Valley Corporation vs Bla Projects Pvt Ltd on 9 March, 2022
Author: Ravi Krishan Kapur
Bench: Ravi Krishan Kapur
ODC-3
IN THE HIGH COURT AT CALCUTTA
Ordinary Original Civil Jurisdiction
ORIGINAL SIDE
(Via Video Conference)
AP/473/2021
IA NO:GA/1/2021, GA/2/2022
DAMODAR VALLEY CORPORATION
VS
BLA PROJECTS PVT LTD
BEFORE:
The Hon'ble JUSTICE RAVI KRISHAN KAPUR
Date : 9th March, 2022.
Appearance:
Mr. Ratnanko Banerji, Sr. Adv.
Mr. Amit Meharia, Adv.
Mr. Santanu Chatterjee, Adv. Mr. Kanishk Kejriwal, Adv. Ms. Paramita Banerjee, Adv.
Ms. Subika Paul, Adv.
Ms. Amrita Das, Adv.
Mr. Jaydip Kar, Sr. Adv.
Mr. Debdeep Sinha, Sr. Adv.
The Court:- Heard the parties.
Let this matter appear on 24 March, 2022 under the heading "To Be Mentioned" for the purposes of filing any additional Notes of Submissions.
(RAVI KRISHAN KAPUR, J.) S.Bag