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State of Rajasthan - Section

Section 8 in The Rajasthan Municipalities (Contributory Provident Fund and Gratuity) Rules, 1969

8. Rate of subscription.

(1)The amount of subscription shall be 8-1/3% of the emoluments of the subscriber.
(2)The amount of subscription shall be in whole rupees (50 paise or more counting as the next whole rupee).
(3)If a subscriber is on duty or on leave for a part of a month and on extraordinary leave or on leave without pay for the remainder of that month, the amount of the subscription payable shall be proportionate to the number of days spent on duty and/or on leave (not extraordinary leave or leave without pay) during the month.