Allahabad High Court
Hotel Agra Ashok vs Esic And Others on 5 July, 2010
Court No. - 28 Case :- WRIT - C No. - 22590 of 2006 Petitioner :- Hotel Agra Ashok Respondent :- Esic And Others Petitioner Counsel :- Seema Agarwal,Mayank Agrawal Respondent Counsel :- Pradeep Kumar Srivastava Hon'ble Ra°esh Dayal Khare,J.
As prayed by learned counsel for the petitioner, one week further time is granted for filing rejoinder affidavit. List thereafter.
Order Date :- 5.7.2010 S.Ali