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Delhi High Court - Orders

95) Parle Agro Private Limited vs Pepsico Inc & Anr on 10 March, 2023

Author: C.Hari Shankar

Bench: C.Hari Shankar

                  $~20 and 21 (Original)
                  *      IN THE HIGH COURT OF DELHI AT NEW DELHI
                  +      C.O. (COMM.IPD-TM) 5/2021 and I.A. 10974/2021 (Section
                         95)

                         PARLE AGRO PRIVATE LIMITED          ..... Petitioner
                                      Through: Mr. A.S. Chandhiok, Sr. Adv.
                                      with Mr. Manish K. Jha, Ms. Avni Sharma,
                                      Ms. Suryaprava Basu and Ms. Kavya, Advs.

                                                versus

                         PEPSICO INC & ANR.                    ..... Respondents
                                        Through: Mr.Sudhir Chandra, Sr. Adv.
                                        with Mr. Ankur Sangal, Ms.Pragya Mishra
                                        and Mr.Shashwat Rakshit, Advs.

                  +      CS(COMM) 268/2021, I.A. 7170/2021 (Order XXXIX Rules 1
                         & 2 of the CPC) and I.A. 9591/2021 [Section 124(1)(a)]

                         PEPSICO INC. & ANR.                         ..... Plaintiffs
                                        Through: Mr. A.S. Chandhiok, Sr. Adv.
                                        with Mr. Manish K. Jha, Ms. Avni Sharma,
                                        Ms. Suryaprava Basu and Ms. Kavya, Advs.
                                        for Plaintiff-1
                                        Mr. Manish K. Jha and Ms. Avni Sharma,
                                        Advs. for Plaintiff-2

                                                versus

                         PARLE AGRO PRIVATE LIMITED             ..... Defendant
                                      Through: Mr.Sudhir Chandra, Sr. Adv.
                                      with Mr. Ankur Sangal, Ms.Pragya Mishra
                                      and Mr.Shashwat Rakshit, Advs.

                         CORAM:
                         HON'BLE MR. JUSTICE C.HARI SHANKAR
                                                ORDER

% 10.03.2023

1. Since 9th March 2023 was declared as a holiday, these matters Signature Not Verified are listed today.

Digitally Signed By:KAMLA RAWATC.O. (COMM.IPD-TM) 5/2021 & cont. matter Page 1 of 2

Signing Date:13.03.2023 14:52:39

2. As the Court has to hear the matters of two lists today, list these matters on 14th March 2023 at 02:30 p.m. as part heard.

C.HARI SHANKAR, J MARCH 10, 2023 rb Signature Not Verified Digitally Signed By:KAMLA RAWATC.O. (COMM.IPD-TM) 5/2021 & cont. matter Page 2 of 2 Signing Date:13.03.2023 14:52:39