Delhi High Court - Orders
95) Parle Agro Private Limited vs Pepsico Inc & Anr on 10 March, 2023
Author: C.Hari Shankar
Bench: C.Hari Shankar
$~20 and 21 (Original)
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ C.O. (COMM.IPD-TM) 5/2021 and I.A. 10974/2021 (Section
95)
PARLE AGRO PRIVATE LIMITED ..... Petitioner
Through: Mr. A.S. Chandhiok, Sr. Adv.
with Mr. Manish K. Jha, Ms. Avni Sharma,
Ms. Suryaprava Basu and Ms. Kavya, Advs.
versus
PEPSICO INC & ANR. ..... Respondents
Through: Mr.Sudhir Chandra, Sr. Adv.
with Mr. Ankur Sangal, Ms.Pragya Mishra
and Mr.Shashwat Rakshit, Advs.
+ CS(COMM) 268/2021, I.A. 7170/2021 (Order XXXIX Rules 1
& 2 of the CPC) and I.A. 9591/2021 [Section 124(1)(a)]
PEPSICO INC. & ANR. ..... Plaintiffs
Through: Mr. A.S. Chandhiok, Sr. Adv.
with Mr. Manish K. Jha, Ms. Avni Sharma,
Ms. Suryaprava Basu and Ms. Kavya, Advs.
for Plaintiff-1
Mr. Manish K. Jha and Ms. Avni Sharma,
Advs. for Plaintiff-2
versus
PARLE AGRO PRIVATE LIMITED ..... Defendant
Through: Mr.Sudhir Chandra, Sr. Adv.
with Mr. Ankur Sangal, Ms.Pragya Mishra
and Mr.Shashwat Rakshit, Advs.
CORAM:
HON'BLE MR. JUSTICE C.HARI SHANKAR
ORDER
% 10.03.2023
1. Since 9th March 2023 was declared as a holiday, these matters Signature Not Verified are listed today.
Digitally Signed By:KAMLA RAWATC.O. (COMM.IPD-TM) 5/2021 & cont. matter Page 1 of 2Signing Date:13.03.2023 14:52:39
2. As the Court has to hear the matters of two lists today, list these matters on 14th March 2023 at 02:30 p.m. as part heard.
C.HARI SHANKAR, J MARCH 10, 2023 rb Signature Not Verified Digitally Signed By:KAMLA RAWATC.O. (COMM.IPD-TM) 5/2021 & cont. matter Page 2 of 2 Signing Date:13.03.2023 14:52:39