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State of Maharashtra - Section

Section 46A in The Maharashtra Agricultural Debtors Relief Act, 1947

46A. Debt Adjustment Register and Index.

- In all registration offices a book called "Register of Debt Adjustment Awards" and an Index relating thereto shall be kept. The book and index shall be kept in such form and shall contain such particulars and the [State] [This word was substituted for the word 'Provincial' by the Adaptation of Laws Order, 1950.] Government may prescribe.