Calcutta High Court (Appellete Side)
State Of West Bengal & Ors vs Ashis Kumar Roy & Ors on 20 December, 2019
1
19 FMA 2278 of 2015
20-12-2019 (CAN 6430 of 2018)
sg (CAN 11782 of 2019)
Ct. 16
State of West Bengal & Ors.
Versus
Ashis Kumar Roy & Ors.
Mr. Joytosh Majumder, Ld. GP.
Mr. Souvik Prasad, Adv.
...for the Appellants
Mr. Ekramul Bari, Adv.
Mr. Arup Sarkar, Adv.
...for the respondents
Mr. Majumder, learned Government Pleader has prayed for withdrawal of the applications.
Under such circumstances, CAN 11782 of 2019 and CAN 6430 of 2018 stand dismissed as withdrawn with liberty to the appellants to file fresh applications on the self-same cause of action.
(Saugata Bhattacharyya, J.) (Soumen Sen, J.)