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State of Assam - Section

Section 22 in Gauhati University Travelling Allowance Rules, 1966

22.

A University employee suffering or suspected to be suffering from tuberculosis, cance or leprosy shall be paid travelling allowance admissible to such employee under the foregoing rules for his journey to and from a Clinic or Sanatorium within India for treatment and/or diagnosis subject to the approval of the Executive Council but no daily allowance.