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[Cites 0, Cited by 0] [Section 7] [Entire Act]

Union of India - Subsection

Section 7(9) in The First Statutes of the Rajiv Gandhi National Institute of Youth Development, 2013

(9)A written notice of every meeting together with the agenda shall be circulated by the Registrar to the members of the Academic Council at least fifteen days before the meeting:Provided that the Chairman of the Academic Council may permit inclusion of any item for which due notice has not been given.