Andhra Pradesh High Court - Amravati
Sri Rama Pvt Iti Moolavanka ... vs Govt Of Ap.,Labour,Employment, ... on 4 November, 2022
HIGH COURT OF ANDHRA PRADESH: AT AMARAVATI
MAIN CASE No. W.P.No.21586 of 2012
PROCEEDING SHEET
Sl. DATE `ORDER OFFICE
No. NOTE
(5) 04-11-2022 CMR, J. Trans-
ferred to
I.O. Folder.
At request of learned counsel for the petitioners,
list the matter on 23.11.2022.
_________
CMR, J.
cs 2