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[Cites 0, Cited by 0] [Section 14(3)] [Section 14] [Entire Act]

State of Bihar - Subsection

Section 14(3)(a) in THE BIHAR GOSHALA ACT, 1950

(a)to the payment of the salaries and allowances of the Registrar and persons employed in his establishment and cost of auditing of the accounts of goshala under section 12; and