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[Cites 0, Cited by 0] [Section 432(1)] [Section 432] [Entire Act]

State of West Bengal - Subsection

Section 432(1)(a) in Kolkata Municipal Corporation Act, 1980

(a)expel from any municipal market, municipal slaughter-house or municipal stockyard, for such period as he may think fit, any person who or whose servant has been found contravening any regulations made under this Act and in force in such market, slaughter-house or stockyard,