Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Arunachal Pradesh - Section

Section 11 in Arunachal Pradesh Goods Tax Act, 2005

11. Net tax.

(1)The net tax payable by a dealer for a tax period shall be determined by the formula:Net Tax = 0 - I - CWhere: