Karnataka High Court
Sri K C Ramachandraiah vs Sri K C Hanumanthrayappa on 3 September, 2024
Author: R Devdas
Bench: R Devdas
-1-
NC: 2024:KHC:35988
WP No. 3972 of 2022
IN THE HIGH COURT OF KARNATAKA AT BENGALURU
DATED THIS THE 3RD DAY OF SEPTEMBER, 2024
BEFORE
THE HON'BLE MR JUSTICE R DEVDAS
WRIT PETITION NO. 3972 OF 2022 (GM-CPC)
BETWEEN:
SRI K C RAMACHANDRAIAH
S/O LATE CHANNAIAH
AGED ABOUT 64 YEARS
REPRESENTED BY HIS GENERAL POWER OF
ATRTORNEY HOLDER AND HIS SON
MR K R SURESH
BOTH ARE RESIDING AT DOR NO.218
SPG COLONY
MAGADI MAIN ROAD
TAVAREKERE BENGALURU-562130.
...PETITIONER
(BY SRI.S.Y. KUMBAR .,ADVOCATE)
Digitally signed
by JUANITA AND:
THEJESWINI
Location: HIGH
COURT OF 1. SRI K C HANUMANTHRAYAPPA
KARNATAKA S/O LATE CHANNAIAH
AGED ABOUT 67 YEARS
RESIDING AT KOLIGERE VILLAGE
DODDABELAVANGALA HOBLI
DODDABALLAPURA TALUK
BENGALURU RURAL DISTRICT-561204.
2. SMT K C MAHALAKSHMI
D/O LATE CHANNAIAH
-2-
NC: 2024:KHC:35988
WP No. 3972 of 2022
AGED ABOUT 50 YEARS
RESIDING AT SONNENAHALLI VILLAGE
KOLIGERE POST
DODDABELAVANGALA HOBLI
DODDABALLAPURA TALUK
BENGALURU RURAL DISTRICT-561204.
...RESPONDENTS
(BY SRI. MURALI B S.,ADVOCATE FOR R1;
R2 SERVED- UNREPRESENTED)
THIS WP IS FILED UNDER ARTICLE 227 OF THE
CONSTITUTION OF INDIA PRAYING TO QUASHING THE
IMPUGNED ORDER DATED 08.02.2022 PASSED BY THE
LEARNED SENIOR CIVIL JUDGE, AT DODDABALLAPURA IN
OS.NO.127/2012 ON IA NO.LVIII AT ANNEXURE-A.
THIS PETITION, COMING ON FOR PRELIMINARY HEARING
IN 'B' GROUP, THIS DAY, ORDER WAS MADE THEREIN AS
UNDER:
CORAM: HON'BLE MR JUSTICE R DEVDAS
ORAL ORDER
Matter is called out. There is no representation for the petitioner.
2. This Court has received information that the original suit case from out of which the present writ petition arises viz., O.S.No.127/2012 has been settled on 19.08.2024, in view of the compromise petition filed by -3- NC: 2024:KHC:35988 WP No. 3972 of 2022 the parties and therefore, the prayer made in the writ petition has become infructuous.
3. Consequently, the writ petition stands disposed of for the reasons stated above.
Sd/-
(R DEVDAS) JUDGE JT/-
CT:SR