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[Cites 0, Cited by 0] [Section 45(1)] [Section 45] [Entire Act]

State of Himachal Pradesh - Subsection

Section 45(1)(f) in Atal Medical and Research University, Himachal Pradesh Act, 2017

(f)the conduct of examinations, including the terms of office and the manner of appointment and the duties of the examining bodies, examiners and moderators;