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[Cites 0, Cited by 0] [Section 16(1)] [Section 16] [Entire Act]

State of Maharashtra - Subsection

Section 16(1)(i) in The Maharashtra Irrigation (Pimpri Water Supply) Rules, 1964

(i)If a pump or any other contrivance for increasing supply of water through a pipe be unauthorised connected to the service pipe of any premises;