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[Cites 0, Cited by 0] [Section 80(2)] [Section 80] [Entire Act]

State of West Bengal - Subsection

Section 80(2)(a) in The West Bengal Co-Operative Societies Act, 1983

(a)the share shall be transferred to a person qualified to be a transferee of the share under section 78 on receipt of the value of the share from such person; and