Section 37(2)(a) in The Bengal Tanks Improvement Act, 1939
(a)the forms of notices under section 3, sub-section (1) of section 4 and sub-section (1) of section 23, of [orders under sub-section (1) of section 6, sub-section (1) of section 6A and sub-section (3) of section 9B] [Words substituted by W.B. Act 24 of 1948.], and of record-of-rights under sub-section (1) of section 22;